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State of Odisha - Section

Section 64 in Orissa Municipal Rules, 1953

64.

(1)If any member of a Committee fails to attend three consecutive meetings of such Committee without the previous permission of the Council he shall thereby cease to be a member of the said Committee and the Council shall elect another member in his place.
(2)A member of a Committee may be removed by the Council if he is guilty of misconduct in the discharge of his duties :Provided that the resolution recording his removal has been supported by not less than two-third of the Councillors present at the meeting.Channel of Correspondence