Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(5) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979. (5)[ Any order passed by the Commissioner under sub-section (4) shall be final.] [Sub-sections (4) and (5) inserted by W.B. Act 1 of 2008.]]
