Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 77 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

77. How extra leave earned.

- Notwithstanding anything contained in the proviso to Regulation 75 (1) an employee shall continue to earn ordinary leave during the next twelve months at the rate specified in Regulation 75(1), if he is refused leave of: -
(a)Three months or more in the event of his being a Class A' or 'B' Employee:
(b)60 days or more in the event of his being a Class 'C' Employees:
Provided that such employee shall avail of such refused leave, if given during the said period of twelve months and after getting such leave he shall cease to earn extra leave earned under this Regulation.