Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(4) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 (4)When there are other exceptional circumstances necessitating the grant of special casual leave in excess of the specified limits;
