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State of Arunachal Pradesh - Section

Section 42 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

42. Transitional Provision.

- Notwithstanding anything contained in any other provisions of this Act and the Statutes
(a)The First Vice-Chancellor shall be appointed by the Chancellor and the said officer shall hold office for a term of three years ;
(b)The First Registrar and the First Finance Officer shall be appointed by the Chancellor who shall be hold office for a term of three years ;
(c)The First Board of Governors shall hold office tor a term not exceeding three years;
(d)The First Board of Management, the First Finance Committee and the First Academic Council shall be constituted by the Chancellor for a term of three years;