Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Arunachal Pradesh - Subsection Section 42(b) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014 (b)The First Registrar and the First Finance Officer shall be appointed by the Chancellor who shall be hold office for a term of three years ;
