Section 1(3) in The Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)
(3)[ It shall come into force on such date as the Government prescribes.] [Enforced from 1st October, 1939 by Notification No. 5-L/1996. (Published in Government Gazette dated 5th Assuj, 1996.)]
