Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Nagaland - Subsection Section 30(3) in The Global Open University (Nagaland) Act, 2006 (3)A nominated member may resign from the membership of the Governing Council at any time by addressing his resignation to the Pro Chancellor.
