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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(4)(ii) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(ii)for providing amenities to passenger who cross the ferry by way of providing shelter, drinking water, latrines, etc., and