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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(4) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(4)The funds shall be utilised primarily;
(i)for the maintenance of road leading to the ferry.
(ii)for providing amenities to passenger who cross the ferry by way of providing shelter, drinking water, latrines, etc., and
(iii)for meeting any other incidental expenditure in connection with management of the ferry.