Madhya Pradesh High Court
Chitroopa Palit vs Shree Maheshwar Hydel Power ... on 9 December, 2015
MA-3847-2013 (CHITROOPA PALIT Vs SHREE MAHESHWAR HYDEL POWER CORPORA TION LIMITED) 09- 1 2-20 1 5 Shri R.P. Mishra, learned counsel for the appellants. Learned counsel for the appellants seeks to withdraw this appeal.
Prayer is allowed.
Accordingly, the appeal is dismissed as withdrawn. (MISS VANDANA KASREKAR) JUDGE