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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(a) in The Rajasthan State Commission for Women Act, 1999

(a)on receiving a written complaint from any women alleging that she has been subjected to any unfair practice or on a similar complaint from any registered women's organisation;