Himachal Pradesh High Court
Sant Ram vs . Jeet Singh on 25 August, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Civil Revision No. 89 of 2023 25.8.2023 Present: Ms.Divya Rajta, Advocate, for the petitioner.
Mr.Abhishek Verma, Advocate, vice Mr. Karan Singh Kanwar, Advocate, for the respondent.
of Civil Revision No. 89 of 2023 & CMP No. 7107 of 2023 rt On request of learned counsel for the respondent, matter is adjourned, enabling him to inspect the record.
List on 22nd September, 2023.
(Vivek Singh Thakur), Judge.
25th August, 2023 (Keshav) ::: Downloaded on - 25/08/2023 20:37:33 :::CIS