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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Rajasthan - Subsection

Section 128(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)every runway or ramp used for wheelbarrows, handcarts or hand trucks is not less than one metre in width and is constructed of not less than fifty millimeters thick planking and is supported and braced suitably for such use;