Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Bengal Presidency - Subsection Section 17(a) in The Bengal Agricultural And Sanitary Improvement Act, 1920 (a)a statement of the items of the cost of the work referred to in sub-clauses (a), (b) and id) of clause (2) of section 2; and
