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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

3.2Any consumer in the area of supply of distribution licensee may install rooftop solar system under net metering arrangement which-
(a)Shall be of minimum 1 kWp and up to 1 MWp (AC side) capacity with or without battery backup support ;
(b)Shall be located in the consumer premises ;
(c)Shall interconnect and operate safely in parallel with the distribution licensee's network.