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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Chattisgarh - Subsection

Section 113(2)(ii) in The Chhattisgarh Motor Vehicles Rules, 1994

(ii)the article is claimed by two or more than two persons, the permit holder shall hand over the same to the officer-in-charge of the nearest police station.