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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(d) in Incentives to Industries in Bihar, 1986

(d)Science and technology entrepreneurs park (step).-To set up a special complex at Ranchi for development of high technology based industries in the State. This centre will be setup as a nucleus for transfer of high technology from other developed countries to the entrepreneurs in the State keeping in view the local needs of transfer assimilation and up-gradation of high technology within the resources constraints. It will aim at providing the answer to the long felt need of many scientists, technologists and non-resident Indians.