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State of Bihar - Section

Section 20 in Incentives to Industries in Bihar, 1986

20. Promotional activities.

- The Government are also considering the following:-
(a)Data Bank.-The set up a Data Bank to make available all industrial and market statistics and technical information to entrepreneurs under one roof.
(b)EDP.-To establish an institute for Entrepreneurship Development for training of local entrepreneurs desirous of entering into industrial activities. Graduate or Diploma holders, women, Scheduled Caste and Scheduled Tribes, first generation entrepreneurs will be given preference in getting such training.
(c)Electronic City.-To set up two Industrial Estates exclusively for electronics.These Estates would be provided with suitable industrial sheds and raw materials' bank and common facilities like upto date testing facilities and necessary assistance in standardisation and quality control of electronics goods.
(d)Science and technology entrepreneurs park (step).-To set up a special complex at Ranchi for development of high technology based industries in the State. This centre will be setup as a nucleus for transfer of high technology from other developed countries to the entrepreneurs in the State keeping in view the local needs of transfer assimilation and up-gradation of high technology within the resources constraints. It will aim at providing the answer to the long felt need of many scientists, technologists and non-resident Indians.
(e)Growth centres and infrastructural facilities in 'no industry districts"- The State Government, with suitable assistance from the Government of India and the IDBI, will develop growth centres in "No Industry Districts' so that industries are attracted in these areas and there is proper industrial growth. The districts selected for the purpose are: Purnea, Khagaria, Saharsa, Madhepura, Nalanda, Aurangabad and Bhojpur. All infrastructural facilities like road, water, electricity, school, post office etc. will be provided and the centre would be over an area of 200 acres if feasible at places selected for the purpose, in these districts.