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Madhya Pradesh High Court

Malgujar & Anr vs Kamta Prasad @ Vinod Patel & Anr on 30 October, 2025

1 MA-1098-2004 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1098 of 2004 (MALGUJAR & ANR AND OTHERS Vs KAMTA PRASAD @ VINOD PATEL & ANR AND OTHERS ) Dated : 30-10-2025 Shri A.K. Tiwari - Advocate for the appellant.

Let record of the Tribunal be called for. List the matter after receipt of the record.

(HIMANSHU JOSHI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 01-11-2025 11:38:55