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State of Uttarakhand - Section

Section 8 in Ras Bihari Bose Subharti University Act, 2016

8. Admission and Standards.

(1)Admission to the different academic programs shall be made in accordance with the laws for the time being in force/as decided by the Executive Council of the University
(2)The University shall ensure that the academic standards of the courses offered by the University are in accordance with the guidelines of the University Grants Commission / MCI / DCI / AICTE / INC and or other statutory bodies etc. as the case may be;
(3)The teacher-student ratio shall be in accordance with the guidelines of the University Grants Commission or specific Council.