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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1) in Staff Nurse Class III, Competitive Examination Rules, 2013

(1)A candidate, who desires to have his marks of the examination rechecked, may apply to the Examination authority alongwith such fees as may be fixed by the Commissioner for each paper within a period of fifteen days from the date of declaration of the result of the examination.