Himachal Pradesh High Court
Rajneesh Paul vs . State Of H.P. & Anr. on 28 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Rajneesh Paul vs. State of H.P. & Anr.
Ext. Petition No.41 of 2022 in .
CWP(T) No.10298 of 2008.
28.07.2022 Present: Mr. Devender K. Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs., Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondents/State.
Mr. Rajinder Dogra, learned Senior Additional Advocate General prays for and is granted further four weeks' time to file compliance affidavit. List thereafter.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 28th July, 2022 (reena) ::: Downloaded on - 28/07/2022 20:07:53 :::CIS