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State of Punjab - Section

Section 12 in Punjab Boiler Attendants Rules, 1961

12. Functions of Board.

- The Board shall -
(i)conduct examination of candidates for the grant of certificates of competency as a Boiler Attendant;
(ii)grant certificates of competency as a Boiler Attendant.
(iii)consider the reports of enquiries into allegations of drunkenness, negligence or misconduct on the part of Boiler Attendants holding certificate of competency granted under these rules and take such action as it may consider necessary.