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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(iii) in Punjab Boiler Attendants Rules, 1961

(iii)consider the reports of enquiries into allegations of drunkenness, negligence or misconduct on the part of Boiler Attendants holding certificate of competency granted under these rules and take such action as it may consider necessary.