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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)After getting the admission, the candidate shall have to produce for verification, the original certificates and testimonials of the documents attached with the application form or, as the case may be, print out of the registration form, at the Help Center or, as the case may be, at the CEPT University.