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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(a)making provision for the education of the rural people of Uttar Pradesh in differnt branches of study, particularly agricultutre, rural industry and business and other allied Subjects;