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State of Uttar Pradesh - Section

Section 4 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

4. Objects of the University.

- The University shall be deemed to have been established and incorporated for the purposes, among others, of -
(a)making provision for the education of the rural people of Uttar Pradesh in differnt branches of study, particularly agricultutre, rural industry and business and other allied Subjects;
(b)furthering the execution of research, particularly in agriculture and other allied sciences; and
(c)undertaking field and extension programmes.