Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of West Bengal - Subsection Section 65(a) in The West Bengal University of Health Sciences Act, 2002 (a)the amount received shall be kept by the University separately for the University Fund and utilised only for the purpose of the scheme; and
