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State of West Bengal - Section

Section 65 in The West Bengal University of Health Sciences Act, 2002

65. Sponsored schemes.

- Notwithstanding anything contained in this Act or the regulations made thereunder, whenever the University receives funds from any Government, the University Grants Commission or other agencies sponsoring a scheme to be executed by the University,-
(a)the amount received shall be kept by the University separately for the University Fund and utilised only for the purpose of the scheme; and
(b)the staff required to execute the scheme shall be recruited in accordance with the terms and conditions stipulated by the sponsoring organisation.