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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of West Bengal - Subsection

Section 122(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)"exit' means passage, channel or means of egress from any place of occupancy in a building to a place of safety through an escape route which includes a room exit, protected corridor, lobby, enclosed staircase or ramp leading to a final exit,