Section 122 in Kolkata Municipal Corporation Building Rules, 2009
122. Definitions.
- In this chapter, unless the context otherwise requires, -(a)"exit' means passage, channel or means of egress from any place of occupancy in a building to a place of safety through an escape route which includes a room exit, protected corridor, lobby, enclosed staircase or ramp leading to a final exit,(b)"final exit" means an exit from a building to an open place at ground level,(c)"travel distance" means the distance to be travelled from any point in a building to either vertical or horizontal escape route, or external escape route, or final exit.
