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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(1)The Rajasthan State Road Transport Service (Prevention of Ticket-less Travel) Ordinance, 1975 (Rajasthan Ordinance No. 4 of 1975) hereby repealed.