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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab Livestock and Birds Diseases Act, 1948

(2)The [State] Government may, by notification, specify the season or seasons during which and the route or routes by which [livestock or birds] may be imported into the [State] and no person shall import [livestock or birds] into the [State] otherwise than during the season and by the route so appointed.