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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Telangana - Subsection

Section 12(2) in Telangana State Electrical Licensing Regulations, 2018

(2)The non-official members nominated from outside the Head Quarters will draw traveling allowances of one 2nd A/c class Railway fare and daily allowance of Rs.300/-(Rupees Three hundred only) for journeys performed and halts made in connection with the attending of the Board Meetings. Local non-official members shall be entided to draw a consolidated amount of Rs.150/- (Rupees One hundred and fifty only) on each day of the Board Meeting.Note. - The expenditure on account of Travelling Allowance and Dearness Allowance will be met from the "Detailed Account No.2045 - Other Taxes and Duties on commodities and Services M.H. 103 Collection Charges - Electricity Duty S.H. (01) Head Quarters Office, 113 - T.A. and D.A. for Non-Official members".Chapter-II Examinations