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State of Telangana - Section

Section 12 in Telangana State Electrical Licensing Regulations, 2018

12. Travelling Allowances to Members of the Board.

(1)The official members shall draw travelling and daily allowances according to the rules of applicable to them and from the source from which they draw their pay;
(2)The non-official members nominated from outside the Head Quarters will draw traveling allowances of one 2nd A/c class Railway fare and daily allowance of Rs.300/-(Rupees Three hundred only) for journeys performed and halts made in connection with the attending of the Board Meetings. Local non-official members shall be entided to draw a consolidated amount of Rs.150/- (Rupees One hundred and fifty only) on each day of the Board Meeting.Note. - The expenditure on account of Travelling Allowance and Dearness Allowance will be met from the "Detailed Account No.2045 - Other Taxes and Duties on commodities and Services M.H. 103 Collection Charges - Electricity Duty S.H. (01) Head Quarters Office, 113 - T.A. and D.A. for Non-Official members".Chapter-II Examinations