Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Bihar - Subsection Section 86(3) in The Bihar Municipal Election Rules, 2007 (3)The Returning Officer shall send the return to the District Election Officer who shall forthwith forward copies of the return to the State Election Commission and the State Government.
