Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 271] [Entire Act]

Chota Nagpur Division - Subsection

Section 271(b) in Chota Nagpur Tenancy Act, 1908

(b)any other special or local law not repealed, either expressly or by necessary implication, by this Act.