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Union of India - Section

Section 15 in Protection of Plant Varieties and Farmers' Rights Rules, 2003

15. Term and allowances of non-official members. - (1) Every non-official member of the Authority shall hold office for a period of three years from the date of his appointment.

(2)The Central Government shall appoint new non-official member of the Authority within six months of the expiration of the term of the non-official member.
(3)A non-official member shall be entitled to sitting allowance and travelling expenses, at such rate as may be fixed by the Central Government from time to time in this regard.