Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

(2)The Central Government shall appoint new non-official member of the Authority within six months of the expiration of the term of the non-official member.