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[Section 23]
[Entire Act]
State of Punjab - Subsection
Section 23(1) in The Lovely Professional University Act, 2005
| (a) | one distinguished person from Industry, to be nominated bythe Chancellor; | .. | Chairman |
| (b) | the Vice-Chancellor; | .. | Member |
| (c) | two persons from amongst the associations of Industries, tobe nominated by the University; | .. | Members |
| (d) | two Deans or Directors of the University, to be nominated bythe Chancellor; and | .. | Members |
| (e) | one distinguished person with the background of Industries,to be nominated by the Government. | .. | Member |