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State of Punjab - Section

Section 23 in The Lovely Professional University Act, 2005

23. The Academia-Industry Interface Council.

(1)There shall be an Academia-Industry Interface Council consisting of the following persons, namely :-
(a) one distinguished person from Industry, to be nominated bythe Chancellor; .. Chairman
(b) the Vice-Chancellor; .. Member
(c) two persons from amongst the associations of Industries, tobe nominated by the University; .. Members
(d) two Deans or Directors of the University, to be nominated bythe Chancellor; and .. Members
(e) one distinguished person with the background of Industries,to be nominated by the Government. .. Member
(2)One Dean, to be nominated by the University, shall be the Member- Secretary of the Academia-Industry Interface Council.
(3)The Academia-Industry Interface Council shall exercise and perform the following powers and functions, namely :-
(a)to collaborate with the associations or organizations of industries, research organizations, professional associations or any other institution, in India and abroad; and
(b)to undertake any other activities as it may deem necessary or expedient in the furtherance of the objects of the University.