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[Cites 1, Cited by 9]

Himachal Pradesh High Court

M/S Yamuna Beverages Pvt. Ltd. vs . State Of H.P. And Ors. on 23 May, 2022

Bench: Sabina, Satyen Vaidya

.

M/s Yamuna Beverages Pvt. Ltd. Vs. State of H.P. and ors.

                                                  CWP     No. 1353 of 2022

23.05.2022   Present:        Mr. B.C. Negi, Sr. Advocate with Mr.                  Nitin





Thakur, Advocate, for the petitioner.

Mr. Ajay Vaidya, Sr. Additional Advocate General, for the respondents.

Learned counsel for the petitioner submits that he does not intend to file any rejoinder to the reply filed by the respondents.

List again on 05.07.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd May, 2022 (sushma) ::: Downloaded on - 23/05/2022 20:06:41 :::CIS