Himachal Pradesh High Court
M/S Yamuna Beverages Pvt. Ltd. vs . State Of H.P. And Ors. on 23 May, 2022
Bench: Sabina, Satyen Vaidya
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M/s Yamuna Beverages Pvt. Ltd. Vs. State of H.P. and ors.
CWP No. 1353 of 2022 23.05.2022 Present: Mr. B.C. Negi, Sr. Advocate with Mr. Nitin
Thakur, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for the respondents.
Learned counsel for the petitioner submits that he does not intend to file any rejoinder to the reply filed by the respondents.
List again on 05.07.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd May, 2022 (sushma) ::: Downloaded on - 23/05/2022 20:06:41 :::CIS