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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Rajasthan - Subsection

Section 291(i) in Rajasthan Panchayati Raj Rules, 1996

(i)if the transfer is made on the request of the employee, his seniority shall be fixed at the bottom of the seniority list of the cadre to which he belongs; and