Section 291 in Rajasthan Panchayati Raj Rules, 1996
291. Seniority on transfer.
- Seniority of an employee transferred outside the district, by the State Government under Sub-Section (8-A) of Section 89 shall be determined by the Committee of the District to which he is transferred :-(i)if the transfer is made on the request of the employee, his seniority shall be fixed at the bottom of the seniority list of the cadre to which he belongs; and(ii)if the transfer is made on administrative or other reasons, his seniority shall be fixed on the basis of his continuous length of substantive service on an analogous post.Pay
