Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] State of Odisha - Subsection Section 68(2)(c) in The Orissa Water Supply and Sewerage Board Act, 1991 (c)the fees, rent and other charges to be paid for connection with the sewer of the Board and other terms and conditions for such connections;