Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 297] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(2) in The West Bengal Premises Tenancy Act, 1956. (2)The provisions of sub-section (1) shall not apply to any case of decrease of rent to which section 12 applies.
