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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(2)(b) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(b)All the assets vested in the Market Committee shall, subject to all the liabilities, vest in the State Government.]