79. A certified copy of order to accompany an appeal petition.
(1)Every memorandum of appeal shall be accompanied by a certified copy of the order appealed against, unless the omission to produce the same is explained to the satisfaction of the appellate authority.(2)Court fee stamps on appeal petitions. - Every petition of appeal shall bear a court fee stamp of eight annas if presented to the Deputy Commissioner, rupee one if presented to the Commissioner or the Commissioner of Divisions and of two rupees if presented to the Governor or the Revenue Tribunal.
