Section 1 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015
1. Short Title and Commencement.
- [(1) These regulations may be called the Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015.] [Substituted by Notification No. PFRDA/12/RGL/139/11, dated 31.10.2018 (w.e.f. 14.5.2015).](2)They shall come into force on the date of their publication in the Official Gazette.
